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Report No. 31

5. Safeguards provided at present.-

Since registration under section 30(2) has an all India effect1, the Registration Act provides several safeguards2-3 to ensure that the document registered in a place to which section 30(2) applies will be traceable at the place where a search is likely to be made-usually, the place where the property is situated.

1. Para. 1, supra.

2. See section 67 read with sections 66(1), 66(4) and 51(1), Indian Registration Act, 1908. These supplement section 51(2).

3. See paras. 6 and 7, infra.







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