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Report No. 38

73. Sections 23 and 27, and Police Officers.-

We have considered a suggestion1 to add "police officers" in sections 23 and 27. It is not in our view desirable to confer the powers under these sections on police officers. We do not, therefore, accept this suggestion.

1. S. No. 108 (A D.I.G. Police).



Indian Post Office Act, 1898 Back




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