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Report No. 38

IV. Indian Post Office Rules, 1933

Certain amendments may be made in the Indian Post Office Rules, 1933, as indicated in the body of the Report4.

1. See body of the Report, paras. 141-142.

2. See body of the Report, para. 12.

3. See body of the Report, para. 93.

4. See body of the Report, para. 97 and para. 108 (foot-note).



Indian Post Office Act, 1898 Back




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