Report No. 38
III. Indian Telegraph Act, 1885 (13 of 1885)
Section 5 of the Indian Telegraph Act, 1885, should be amended as indicated in the body of the Report3, in order to bring it into line with Article 19 of the Constitution.
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Report No. 38 III. Indian Telegraph Act, 1885 (13 of 1885) Section 5 of the Indian Telegraph Act, 1885, should be amended as indicated in the body of the Report3, in order to bring it into line with Article 19 of the Constitution. |
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