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Report No. 38

Appendix III

Recommendations in Respect of other Laws (Or in Respect of Rules Under The Act)

I. Limitation Act, 1963 (36 of 1963)

Two articles should be inserted in the Limitation Act, to provide a period of one year for a suit for compensation for loss of, damage to, non-delivery or delay in delivery of, postal articles1.



Indian Post Office Act, 1898 Back




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