Report No. 38

Section 47A (New)

It has been suggested by the Department1, that regarding delivery of Money Orders a provision should be inserted similar to sections 21(3), 29(3) and 32(3). There appears to be no objection to this suggestion.

Necessary provision is proposed.

1. S. No. 96 (Suggestion of the Department) under sections 21(3), 29(3) and 32(3).