AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 38

Section 2

Definition of "mail" is being added, which will be useful for the new section proposed to be inserted1. The expression occurs in the existing provisions also. For example, see section 3(d), section 67, etc.

1. See section 56A (proposed), regarding stealing of mail bag, etc.



Indian Post Office Act, 1898 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys