Report No. 38
Section 66
In section 66 of the principal Act, in sub-section (1),
(a) for the words "being either the master of a ship arriving at any port in India or anyone on board", the words "being the master of a ship or the person in-charge of an aircraft arriving at any port or place in India or anyone on board" shall be substituted;
(b) for the words "port of arrival" the words "port or place of arrival" shall be substituted.
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