Report No. 38
Section 52
In section 52 of the principal Act, for the words "imprisonment for a term which may extend to seven years", the words "imprisonment for life or for a term which may extend to ten years" shall be substituted.
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Report No. 38 Section 52 In section 52 of the principal Act, for the words "imprisonment for a term which may extend to seven years", the words "imprisonment for life or for a term which may extend to ten years" shall be substituted. |
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