Report No. 38
Section 47A (New)
After section 47 of the principal Act, the following section shall be inserted, namely:-
"47A. Time and manner of payment of money orders.-Money orders shall be paid at such times and in such manner as the Director General may, from time to time, appoint1 "
1. Cf. section 21(3), section 29(3), section 32(3).