Report No. 42
13. Substitution of new section for section 82.-
For section 82 of the Code, the following section shall be substituted as section 46, namely.-
"46. Act of child under ten.- Nothing is an offence.which is done by a child under ten years of age."
14. Omission of section 83.- Section 83 of the Code shall be omitted.
15. Re-numbering of section 84.- Section 84 of the Code shall be re-numbered as section 47.