Report No. 42
9. Re-numbering of sections 77 and 78.-
Sections 77 and 78 of the Code shall be re-numbered as sections 42 and 43, respectively.
10. Omission of section 79.- Section 79 of the Code shall be omitted.
11. Re-numbering of section 80.- Section 80 of the Code shall be re-numbered as section 44.
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