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Report No. 42

105. Substitution of new section in place of sections 269 and 270.-

For sections 269 and 270 of the Code, the following section shall be substituted, namely.-

"269. Acts likely to spread infection of disease dangerous to life.- Whoever does any act which is, and which he knows or has reason to believe to be, likely to spread the infection of any disease dangerous to life, shall be punishe.-

(a) if he does such act negligently, with imprisonment of either description for a term which may extend to one year, or with fine, or with both;

(b) if he does such act intentionally, with imprisonment of either description for a term which may extend to three years, or with fine, or with both."







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