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Report No. 42

79. Amendment of section 178.-

In section 178 of the Code, the words "which may extend to one thousand rupees" shall be omitted.

80. Amendment of section 179.-

In section 179 of the Code, the words "which may extend to one thousand rupees" shall be omitted.

81. Amendment of section 180.-

In section 180 of the Code, for the words "three months, or with fine which may extend to five hundred rupees", the words "six months, or with fine" shall be substituted.

82. Amendment of section 182.-

In section 182 of the Code, for the words "six months, or with fine which may extend to one thousand rupees", the words "one year, or with fine" shall be substituted.







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