Report No. 42
77. Amendment of section 174.- In section 174 of the Code.-
(a) for the words "one month", or with fine which may extend to five hundred rupees", the words "three months, or with fine" shall be substituted;
(b) for the words "six months, or with fine which may extend to one thousand rupees", the words "or year, or with fine" shall be substituted; and
(c) the illustrations shall be omitted.
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