Report No. 42

75. Amendment of section 172.- In section 172 of the Code.-

(a) for the words "one month", the words "three months" shall be substituted;

(b) the words "which may extend to five hundred rupees" shall be omitted;

(c) for the words "six months", the words "one year" shall be substituted; and

(d) the words "which may extend to one thousand rupees" shall be omitted.

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