Report No. 42
49. Amendment of section 126.-
In section 126 of the Code, for the words "any Power in alliance or at peace with the Government of India" the words "any foreign state at peace with India" shall be substituted.
50. Amendment of section 128.- In section 128 of the Code.-
(a) the words "State prisoner or" shall be omitted;
(b) the words "imprisonment for life or" shall be omitted.
51. Amendment of section 129.- In section 129 of the Code, the words "State prisoner or" shall be omitted.
52. Amendment of section 130.- In section 130 of the Code.-
(a) the words "State prisoner or" shall be omitted;
(b) the words "with imprisonment for life or" shall be omitted.