Report No. 42

48. Substitution of new section for section 125.-

For section 125 of the Code, the following section shall be substituted, namely.-

"125. Waging war against any foreign State at peace with India.- Whoever wages war against the Government of any foreign State at peace with India, or attempts to wage such war, or abets the waging of such war, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine."