Provision in the existing Act

Provision in Appendix I

Section 1

Clause 1.

Section 2 (Repealed)

........

Section 3

Clause 2.

Section 4

Clause 3.

Section 5

Clause 4.

Section 6

Clause 5.

Section 7

Clause 6.

Sections 8 to 12

Omitted.

Section 13

Clause 7.

Section 14

Clause 8.