AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 28

Schedule

[See section 6]

Form of Oaths*

Form No. 1 (Witnesses):-

I do

Swear in the name of God

that what I shall state

Solemnly affirm

shall be the truth, the whole truth and nothing but the truth.

Form No. 2 (Jurors):-

I do

Swear in the name of God

that what I will well and truly

Solemnly affirm

try and true deliverance make between the State and the prisoner(s) at the bar, whom I shall have in charge, and a true verdict give according to the evidence.

Form No. 3 (Interpreters):-

I do

Swear in the name of God

that what I will well and truly

Solemnly affirm

interpret and explain all questions put to and evidence given by witnesses and translate correctly and accurately all documents given to me for translation.

Form No. 4 (Affidavits):-

I do

Swear in the name of God

that this is my name and

Solemnly affirm

signature (or mark) and that the contents of this my affidavit are true.

* New.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement