Report No. 28
5. Affirmation by persons desiring to affirmation.-A witness, interpreter or juror may, instead of making an oath, make an affirmation.
[Section 6]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 28 5. Affirmation by persons desiring to affirmation.-A witness, interpreter or juror may, instead of making an oath, make an affirmation. [Section 6] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
