Report No. 28
Appendix 1
Proposals as shown in the Form of a Draft Bill
(This is a tentative draft only)
Index to the Bill
Clause |
Subject-matter |
1 |
Short title and extent. |
2 |
Saving of certain oaths and affirmations. |
3 |
Authority to administer oaths. |
4 |
Oaths or affirmations to be made by witnesses, jurors and interpreters. |
5 |
Affirmation by persons desiring to affirm. |
6 |
Forms of oaths and affirmations. |
7 |
Proceedings and evidence not invalidated by omission of oath or irregularity. |
8 |
Persons giving evidence bound to state the truth. |
9 |
Repeal. |
Schedule-Forms of Oaths. |
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