Report No. 28
69. Other changes.-The important changes which we have recommended have been, discussed above. The other points on which we have recommended changes in the law will appear from the notes on clauses1.
1. See App 2, Notes on Clauses.
70. Appendices.-In order to give a concrete shape to our recommendations, we have, in Appendix 1, put them in the form of a draft Bill.
Appendix 2, contains notes on dauses, explaining, with reference to each clause in Appendix 1, points that might need elucidation.
Appendix 3 summarises our recommendations in respect of other Acts.
Appendix 4 contains a comparative table, showing the section in the existing Act and the corresponding clause, if any, in Appendix 1.
J.L. Kapur Chairman.
K.G. Datar, Member.
S.K. Hiranandani, Member.
S.P. Sen-Verma, Member.
T.K. Tope, Member.
R.P. Mookerjee, Member.
P.M. Bakshi, Joint Secretary and Draftsman.
New Delhi,
Dated: 22nd May, 1965.
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