Report No. 28
57. Section 5-other points.-A few other points regarding section 5 are dealt with separately.1
1. See App 2, Notes on Clauses, clause 4.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 28 57. Section 5-other points.-A few other points regarding section 5 are dealt with separately.1 1. See App 2, Notes on Clauses, clause 4. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
