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Report No. 69

Appendix

Provisions in the Code of Criminal Procedure, 1973 as to Inspection Etc. of Certain Documents

Right to inspect Right to inspect
Section 207 (Proviso) Section 100(6), (7)
Section 208 (Provisio) Section 154(2)
Section 288(1) Section 165(5)
Section 165(5)
Section 173(7)
Section 207
Section 208
Section 306(3)
Section 310(2)
Section 314(2)
Section 353 (4)
Section 363(1), (2), (5), (6)
Section 385(1) IV
Section 407(5)


Indian Evidence Act, 1872 Back




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