Report No. 74
9. Earlier Reports of the Law Commission.-
It may, incidentally, be mentioned here that while the Commissions of Inquiry Act, 1952 and the Indian Evidence Act, 1872 have both been reviewed by earlier Law Commission1-2, the point now under consideration has not . been raised so far, and the Law Commission has not therefore had any occasion to consider it.
1. 24th Report of the Law Commission of India (Commissions of Inquiry Act, 952).
2. 69th Report of the Law Commission of India (Indian Evidence Act, 1872).
H.R. Khanna, Chairman.
S.N. Shankar, Members.
T.S. Krishnamoorthy Iyer, Members.
P.M. Bakshi, Member-secretary.