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Report No. 90

2.2. Working Paper as setting forth three alternatives.-

Having regard to the nature of the issues that fall for consideration, we had circulated to interested persons and bodies a Working Paper on the subject for eliciting opinion. The Working Paper so circulated set forth three alternatives for consideration. The reasons for putting forth these three alternatives and the possible justification that could be advanced in support of each of them were set out at some length in the Working Paper. It may be convenient to restate them in this Report (though not necessarily in the same words).







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