Report No. 90
6.7. Recommendation as to other provisions of the Indian Divorce Act.-
Consequential changes may be necessary in the other provisions of the Act which may contain a reference to the grounds of divorce.
K.K. Mathew,
Chairman.
Nasirullah Beg,
Members.
J.P. Chaturvedi,Chairman,
Members.
P.M. Bakshi, Chairman,
Part-time Member.
Ch. Ramakrishna Rao,
Member-Secretary.
New Delhi,
Dated: 17th May, 1983.