AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 90

6.4. Hope as to future reforms.-

For this reason, the amendment that we are recommending to introduce equality between the sexes must be given priority. The other reforms adverted to in this Report under the second and fourth alternatives1 should also receive serious consideration in due course. We very earnestly hope that on the forwarding of this Report, Government will find it convenient to implement the very modest recommendation made in this Report without delay. We also expect that the stage will then be set for contemplating the other reforms of the law on the subject which we have indicated.

1. Chapter 2, supra.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement