AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 90

Canon 1079

The only spiritual relationship which invalidates marriage is that mentioned in Canon 768.

Canon 1080

Persons who according to the civil law are regarded as incapable of marrying each other because of a legal relationship arising from adoption, cannot validly contract marriage together according to canon law.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement