Report No. 97
4.5. Insurance law, and law of Common Carriers (Suggestion of Government of West Bengal).-
There is, in the first place, the point made by the Government of West Bengal1 suggesting that not only section 28 of the Contract Act but also the relevant laws of insurance and common carriers so as to promote economic justice. We have taken note of this suggestion.
1. Law Commission File No. F.2(10)/83-L.C., Serial No. 3.