Report No. 13

145. Sections 191-193.-

No change is considered necessary in sections 191-193.

146. Section 194.-

Section 194 deals with the case of a 'substitute' as distinguished from the case of a sub-agent. Pollock and Mulla1 think that the language of the section is perhaps not the most appropriate. We agree and recommend that the word 'name' may be changed to 'appoint'.

1. Pollock & Mulla; Op. Cit., p. 641.

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