Report No. 13
118. Section 149.-
The Reserve Bank of India has recommended that the following words be added to section 149: "And the delivery of 'documents of title' to goods by the owner or with consent of the owner shall be deemed to have such effect." We have discussed the relation of section 149 to 'documents of title' in our note on section 178, infra. The suggestion is an obvious corollary to the true nature of 'documents of title'. We accept the suggestion and recommend that an Explanation be added to section 149 to give effect to the suggested addition.
119. Section 150.- No change is necessary in section 150.