Report No. 13
Section 9.- Section 9 of the principal Act shall be renumbered as sub-section (2) of that section, and the following sub-section shall be inserted as sub-section (1) thereof, namely:
"(1) A promise may be express or implied."
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Report No. 13 Section 9.- Section 9 of the principal Act shall be renumbered as sub-section (2) of that section, and the following sub-section shall be inserted as sub-section (1) thereof, namely: "(1) A promise may be express or implied." |
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