Report No. 13
Section 194.- In section 194 of the principal Act-
(a) for the word "name" the word "appoint" shall be substituted;
(b) for the word "named" the word "appointed" shall be substituted.
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Report No. 13 Section 194.- In section 194 of the principal Act- (a) for the word "name" the word "appoint" shall be substituted; (b) for the word "named" the word "appointed" shall be substituted. |
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