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Report No. 13

Section 70.- In section 70 of the principal Act, -

For section 70 of the principal Act, the following section shall be substituted, namely:-

"70. Obligation of person enjoying benefit of non-gratuitous act.

Where a person lawfully does anything for another person, or delivers anything or pays any money to him, not intending to do so gratuitously, and such other person accepts and enjoys the benefit thereof, the latter is bound to make compensation to the former in respect of or to restore, the thing so done or delivered or the money so paid."







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