Report No. 13
Section 38.- For the last paragraph of section 38 of the principal Act, the following shall be substituted, namely:-
"An offer to one of several joint promisees, which has not been accepted, has the same legal consequences as an offer to all of them."
Section 38A.- After section 38 of the principal Act, the following section shall be inserted, namely:-
"38A. Acceptance of performance by one of several joint promisees.
One of several joint promisees cannot accept an offer of performance, without the concurrence of the others."
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