Report No. 260
(ii) Suggested draft:
4.3.4 Specific drafting language is not provided. However, India may consider incorporating Host State obligations, such as transparency and competition in public procurement and decision-making.
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Report No. 260 (ii) Suggested draft: 4.3.4 Specific drafting language is not provided. However, India may consider incorporating Host State obligations, such as transparency and competition in public procurement and decision-making. |
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