Report No. 12
83. Dividends from co-operative society.-
Income-tax shall not be payable by an assessee, who is a member of a 'So-operative society, in respect of any dividends received by him from the society.
[Section 14(4)]
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Report No. 12 83. Dividends from co-operative society.- Income-tax shall not be payable by an assessee, who is a member of a 'So-operative society, in respect of any dividends received by him from the society. [Section 14(4)] |
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