Report No. 12
304. Application of this chapter.-
This Chapter shall not apply to any provident fund to which the Provident Funds Act, 1925 (19 of 1925), applies.
[Section 58M]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 12 304. Application of this chapter.- This Chapter shall not apply to any provident fund to which the Provident Funds Act, 1925 (19 of 1925), applies. [Section 58M] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
