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Report No. 12

Chapter IV

Computation of Total Income

Heads of income

14. Heads of income.-

Save as otherwise provided by this Act, all income shall, for the purposes of charge of income-tax and computation of total income, be classified under the following heads of income-

A-Salaries.

B-Interest on securities.

C-Income from house property.

D-Profits and gains of business, profession or vocation.

E-Capital gains.

F-Income from other sources.

[Section 6]







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