Report No. 12
106. Dividends from Co-operative society.-
Any dividends received by a member, of a co-operative society from the society shall not be included in his total income for the purposes of super-tax.
[Section 14(4), for Super-tax]
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Report No. 12 106. Dividends from Co-operative society.- Any dividends received by a member, of a co-operative society from the society shall not be included in his total income for the purposes of super-tax. [Section 14(4), for Super-tax] |
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