Report No. 226
Section 4: Punishment for killing of a person by acid: Whoever kills anyone by acid shall be punished with, death or rigorous imprisonment for life and also with fine no exceeding One Lac Taka.
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Report No. 226 Section 4: Punishment for killing of a person by acid: Whoever kills anyone by acid shall be punished with, death or rigorous imprisonment for life and also with fine no exceeding One Lac Taka. |
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