Report No. 273
(iii) Indian Police Act, 1860
4.26 Sections 7 and 29 provide for dismissal and other penalties to police officers who are negligent in discharge of their duties or unfit to perform the same.
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Report No. 273 (iii) Indian Police Act, 1860 4.26 Sections 7 and 29 provide for dismissal and other penalties to police officers who are negligent in discharge of their duties or unfit to perform the same. |
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