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Report No. 273

(iii) Corporal Punishment

2.43 Corporal punishment is a cruel, inhuman and degrading treatment or punishment that violates the prohibition of torture. The Human Rights Committee has held that corporal punishment is prohibited by Article 7 of the Covenant49 . The African Commission has ruled that corporal punishment violates human right to dignity.50



Implementation of United Nations Convention against Torture and other Cruel, Inhuman and Degrading Treatment or Punishment through Legislation Back




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