Report No. 210

Humanization and Decriminalization of Attempt to Suicide

Contents
1.	Introduction
2.	Constitutionality and Desirabilty of Section 309, IPC
3.	Previous Reports of The Law Commission of India
Chapter VIII	Suicide: Abetment and Attempt
	Section 306: Abetment of Suicide
4.	Other Views
	Right to live: General
	Right to live: Ambit and scope
	Right to die?
	Reduction of suffering
5.	Recommendation