Report No. 271
36. Access to information in DNA Data Bank for one time keyboard search.
A person who is authorised to access an index of the DNA Data Bank for the purposes of including information of DNA identification records or DNA profile in that index, may also access that index for the purposes of carrying out one-time keyboard search on information obtained from any DNA sample collected for the purpose of criminal investigation, except for a DNA sample voluntarily submitted solely for elimination purposes.
Explanation.- For the purposes of this section, "one time keyboard search" means a search under which information obtained from a DNA sample is compared with the information in the index of the DNA Data Bank, without resulting in the information obtained from the DNA sample being included in the index.