Use of DNA profiles, DNA samples and records for facilitating identification of persons | Human DNA Profiling - A Draft Bill for the Use and regulation of DNA-based Technology | Law Commission of India Reports | Law Library

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Report No. 271

33. Use of DNA profiles, DNA samples and records for facilitating identification of persons.

All DNA data including DNA profiles, DNA samples and records thereof, contained in any DNA laboratory and DNA Data Bank shall be used only for the purposes of facilitating identification of the person and not for any other purpose.

Human DNA Profiling - A Draft Bill for the Use and regulation of DNA-based Technology

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