Report No. 271

28. Officers and other employees Officers and other employees.

(1) The Board may, with the approval of the Central Government, appoint such officers and other employees, as it considers necessary, for the National DNA Data Bank and the Regional DNA Data Bank, for the efficient discharge of their functions.

(2) The salaries and allowances payable to, and the terms and other conditions of service of the Directors of the National and Regional DNA Data Banks appointed under sub-sections (1) and (5) of section 27 and the officers and other employees appointed under sub-section (1) shall be such as may be specified by regulations.

(3) The Board may appoint such experts to assist the DNA Data Bank in the discharge of its functions, on such remunerations and terms and conditions, as may be specified by regulations.