Report No. 271
19. Responsibilities of person in charge of DNA laboratory.
(1) The person in charge of every DNA laboratory shall take such measures for facilitating skill upgradation and advancement in the knowledge of its employees in the field of DNA testing and other related fields, as may be specified by regulations.
(2) The person in charge of every DNA laboratory shall ensure that its employees undergo regular training in DNA related subjects, in such institutions, level and intervals, as may be specified by regulations.
(3) The person in charge of every DNA laboratory shall maintain such records relating to the laboratory and its personnel as may be specified by regulations.